SUIT FOR EVICTION
In The Court of : Senior Sub Judge _________________________
______________________________________
Vs.
______________________________________
Claim : for Declaration
Date of Hearing :
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Plaintiff
For service of defendants
Advocate
___________________ ___________________ ___________________
Received on __________________ Court______fee stamp of the value of
Rs._______ with _________ copies in case No. _____________________
Signature of the Head Notice Writer
Under Order 7 Rule 13 [1] C.P.C.
List of Documents Filed By Plaintiff/Defendant
In the Court of : Senior Sub Judge ___________________
______________________________
Vs.
______________________________
Date of Hearing: _____________ Suit for: for Declaration
Date of Production: _____________
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S. No. |
Details |
Date |
What is Intended to be Proved From Document |
If Document Find what is the Exhibit on it |
If Rejected the date of return Document |
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_____________________________________________________________________________________
Date: ________
Counsel for Plaintiff/Defendant
List of Documents Relied Upon
Under Order 7 Rule 14 C. P. C. Filed by : 2
In the Court of : Senior Sub Judge ___________
______________________________________
Vs.
______________________________________
Suit : for Declaration
Date of hearing:
____________________________________________________________________________________
- Have you produced any, Yes Sir, as per list documents with the plaint so, what are those document.
- Do you wish to produce any more, Yes sir, if required documents which are in your possession and custody if so, what are those documents.
- Do wish to relay upon any Yes sir, later on other documents, if so in from the custody whose possession they are and of the defendants what are those documents.
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Counsel for
