NOTICE TO PRODUCE

 

(GENERAL FORM)

(O. 12., r. 8.)

(Title as in No. 1, supra)

To 

Take notice that you are hereby required to produce and show to the Court at the first hearing of this suit. all books, papers, letters, copies of letters and other writings and documents in your custody. possession or power, containing any entry, memorandum or minute relating to the matters in question in this suit, and particularly.

 

________________, pleader [oragent] for plaintiff [or defendant].

________________, pleader [oragent]for defendant [or plaintiff].