NOTICE TO INSPECT DOCUMENTS

 (O. 11, r. 17.)

(Title as in No. 1, supra)

 

Take notice that you can inspect the documents mentioned in your notice of the _________ day of _______ 20______ [except the documents numbered_______ in that notice] at _______________ [insert place of inspection] on Thursday next, the instant, between the hours of _____  and ____ o‘clock.

Or,

that the [plaintiff or defendant] objects to giving you inspection of documents mentioned in your notice of the day of _______ 20_____, on the ground that [state the ground].