SUMMONS TO LEGAL REPRESENTATIVE OF A DECEASED DEFENDANT

 

(O. 22, r. 4)

(Title)

To

WHEREAS the plaintiff ________ instituted a suit in this Court on the ______ day  of _________ 20_____, against the defendant ________ who has since deceased, and whereas the said plaintiff has made an application to this Court alleging that you are the legal representative of the said _______, deceased, and desiring that you be made, the defendant in his stead:

You are hereby summoned to attend in this Court on the _______ day of ______ 20_____ , at  ________ a.m. to defend the said suit and, in default of your appearance on the day specified, the said suit will be heard and determined in your absence.

GIVEN under my hand and the seal of the Court this _______ day of ________ 20_____.

 

Judge