ORDER FOR TRANSMISSION OF SUMMONS TO BE SERVED ON A PRISONER
(o. 5, r. 24.)
(Title)
To
The Superintendent of the Jail at _________________
Under the provisions of Order V, rule 24, of the Code of Civil Procedure, 1908, a summons in duplicate is herewith forwarded for service on the defendant _______ who is _______ a prisoner in jail, You are requested to cause a copy of the said summons to be served upon the said defendant and to return the original to this Court signed by the said defendant, with a statement of service endorsed thereon by you.
Judge
