TO ACCOMPANY RETURNS OF SUMMONS OF ANOTHER COURT

 

(O. 5, r. 23.)

(Title)

Read proceeding from the ________ forwarding _______ for service on _______ in Suit No. ________ of 20______ of that Court.

Read Serving Officer's endorsement stating that the ________ and proof of the above having been duly taken by me on the oath of ________ and ________ it is ordered that the _______ be returned to the ________ with a copy of this proceeding.

Judge

NOTE : This form will be applicable to process other than summons, the service of which may have to be effected in the same manner.