SUMMONS FOR JUDGMENT IN A SUMMARY SUIT
(Order XXXVII, rule 3)
(Title)?
In the __________ Court, at _________ Suit No. ______ of 20___.
______________________________ Plaintiff
Versus
_______________________________ Defendant
Upon reading the affidavit of the plaintiff the Court makes the following order, namely:-
Let all parties concerned attend the Court or Judge, as the case may be, on the ________ day of ______ 20____ , at _______ o‘clock in the forenoon on the hearing of the application of the plaintiff that he be at liberty to obtain judgment in this suit against the defendant (or if against one or some or several, insert names) for Rs. _______ and for interest and costs.?
Date the _______ day of _____ 20____.