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  • Petitions & Pleadings / TENANTS-NOTICE-TO-TERMINATE-THE-TENANCY

Petitions & Pleadings

TENANT’S NOTICE TO TERMINATE THE TENANCY

Name of Tenant…………

Address of Tenant……….

…………………………..

Date: …………………….

Dear Sir,

This letter is to provide notice to end the tenancy at the above property. The property will be vacated on ……………

All of the tenant obligation in relation to the property have been fulfilled. In particular, no damage has been caused to the property and there is no outstanding rent. The property will be left in condition required by the lease and all keys will be returned.

Please return the deposit, in the manner described above, within ……… working days of the property being vacated. If you intend to withhold any portion of the deposit, please provide information in writing about this within that timeframe.

Please provide any further instructions.

Yours faithfully,

………………..


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