IN THE COURT OF CIVIL JUDGE …………..
SUIT NO. ………………
…………………
Address of Plaintiff …………………………………………………………….... Plaintiff
Vs.
………………..
Address of Respondent ……………………………………….……..………... Respondent
Affidavit in support of the application under Order IX Rule 5 of CPC
I, ……………, do hereby solemnly affirms and declare as under: -
- That the accompanying application under Order IX Rule 5 of CPC has been drafted at my instance and under my instructions.
- That the contents of paras 1 to 4 are true and correct to the best of my knowledge.
- That I further solemnly affirm and declare that this affidavit of mine is correct and true, no part of it is false and nothing material has been concealed therein.
Affirmed here at (place)……………… on (date)………………….
Deponent