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  • Petitions & Pleadings / Form-G-Rule-47

Petitions & Pleadings

Form- G Rule- 47

FORM OF NOMINATION PAPER TO WORKS COMMITTEE

Name of Industrial Establishment

Group/Section/Shop/Department

 

 

 

I nominate ………… (here enter the name of the workmen’s representative eligible for election) as a candidate for election to the Works Committee. He is eligible as a voter in the constituency for which he is nominated.

 

 

Date…………….

Signature of proposer

 


I agree to the proposed nomination

 

Date…………….

Signature of candidate

 


Attested by

(To be signed by any two voters belonging to the electoral constituency)

1.


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