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  • Petitions & Pleadings / Form-G1-Rule-56A

Petitions & Pleadings

Form G1 Rule 56A

FORM FOR HALF YEARLY RETURN ON WORKS COMMITTEE (TO BE SUBMITTED TO CONCERNED CONCILIATION OFFICER)

Progress report on constitution and functioning of Works Committee for the half-year ending 30th June/31st December, 20....

  1. Name and address of the establishment………………….
  2. Name of the employer………………….
  3. (a) Number of workmen employed………………

(b) Names of the Unions, if any…………..

(c) Affiliation of the Union(s) to the Central Organisations of workers………..

  1. If the Works Committee has been functioning-
  • Date of its constitution……………..
  • Number of workmen’s representatives (elected members) …………..
  • Number of employer’s representatives (nominated members)………
  • Number of meetings held during the half-year (with date) ………..
  1. If the works committee had not been functioning, the difficulties encountered in its constitution/ functioning.
  2. General remarks, if any.

Date: ………….

Signature of employer or his representatives

Place: …………


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