Form H Rule 58

FORM FOR MEMORANDUM OF SETTLEMENT

Name of Parties:                                            

            Representing employer(s): ………….

            Representing workmen: …………….

Short Recital of the Case

Terms of Settlement

Signature of the Parties

Witnesses:

1.

2.

*Signature of the Conciliation Officer/Board of Conciliation

Copy to:

1. «The Assistant Labour Commissioner (Central) …………………………. (here enter the office address of the Assistant Labour Commissioner (Central) in the total area concerned)
2. The Regional Labour Commissioner (Central)

• The Chief Labour Commissioner (Central), New Delhi

The Secretary to the Government of India, Ministry of Labour.

 

* In case of settlements effected by Conciliation officer/Board of Conciliation.

« In cases where settlements are arrived at between the employer and his workmen otherwise than in the course of conciliation proceeding.