Form TM-R
APPLICATION FOR RENEWAL/RESTORATION OF REGISTRATION OF A TRADEMARK OR FOR PAYMENT OF SURCHARGE TOWARDS THE RENEWAL
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[The relevant information must be filled up in colored box against the respective head] |
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1 |
APPLICANT |
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[The Applicant here means the person on whose behalf the request is being submitted. He will ordinarily be the registered proprietor of the mark] |
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FEE: |
(See First Schedule for Appropriate Fee) |
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Name:* |
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Trading as: |
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Address:* |
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(State) (Country) |
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Address for service: |
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(State) (Country) |
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Mobile No: |
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E-mail address:* |
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[(a) Unless otherwise specifically stated, the applicant's/opponent's/third party’s address shall be the address for service of the applicant who has a principle place of business in India. |
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(b) The address for service in India must be provided, in case the applicant/opponent/third party as the case may be, does not carry on business in India] |
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Mobile No: |
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E-mail address:* |
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2. |
APPLICANT’S AGENT (if any) |
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Name:* |
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Address:* |
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Mobile No: |
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E-mail address:* |
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Nature of the Agent: |
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[The applicant must choose either of the following categories- |
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Registration No. |
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[In case of authorization of an agent, the address of the agent may be mentioned as the address for service of the applicant/opponent/third party as the case may be] |
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3. |
TRADEMARK TYPE: |
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[(a) one of the following categories must be chosen- 1. Standard trademark, 2. Collective Mark, 3. Certification Mark, 4. Series Marks (b) 'Standard mark' here refers to the registration of a normal trademark not being Collective or Certification trademarks or Series of marks] |
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4. |
Trade Mark No. |
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5. |
Class(es) |
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(In case of the multiclass number of classes to be mentioned ) |
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6. |
Payment for (Select from below) |
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Renewal before the expiry of last registration of the trademark |
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Renewal if filed within 6 months after the expiry of last registration. |
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Restoration and renewal of registration of the trademark removed from the register |
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7. |
DETAIL OF THE PERSON SUBMITTING THE APPLICATION |
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Signature: |
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Name: |
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Authority: |
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8. |
List of Documents attached: |
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