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  • Petitions & Pleadings / APPLICATION-FOR-REVIEWSETTING-ASIDE-CONTROLLERS-DECISIONORDER-See-sections-77-1f-and-77-1g-and-rules-1301-and-1302

Petitions & Pleadings

FORM 24

THE PATENTS ACT, 1970 (39 of 1970)

&

The Patents Rules, 2003

APPLICATION FOR REVIEW/SETTING ASIDE CONTROLLER’S DECISION/ORDER

[See sections 77 (1)(f) and 77 (1)(g) and rules 130(1) and 130(2)]

 

  1. State the number of patent or patent application number and the relevant proceeding
  2. Name, address, and nationality of the applicant(s).
  3. To be signed by the applicant(s) or his authorized registered patent agent.
  4. Name of the natural person who has signed.

 In the matter of1 ………………………………………………………………………………………………..

I/We,2 ………………………………………………...

………………………………………………………. being the applicant(s) /opponent /party in the above matter hereby apply for the review/setting aside of the Controller’s decision/order dated the ………………………… in the above matter.

The grounds for making the application are set forth in the accompanying statement submitted in duplicate.

Dated this ………….. day of ……………. 20…….

Signature3 ……………..

(………………………………)4

To

The Controller of Patents,

The Patent Office,

At ………………………

 

Note: - For fee: See the First Schedule.

 

 


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