FORM 9

THE PATENTS ACT, 1970

(39 of 1970)

&

The Patents Rules, 2003

REQUEST FOR PUBLICATION

[See section 11A(2); rule 24A]

 

1. Name, address, and nationality of the applicant(s).

2. To be signed by the applicant or his authorized registered patent agent.

3. Name of the natural person who has signed.

I/We¹ ……………………………………………………………………………………………………………………………………………… hereby request for the early publication of my/our application for Patent No. ……………... dated …………………. Under section 11A(2) of the Act.

Dated this ……… day of ……… 20 ……

 

Signature²

(…………………………)

To

The Controller of Patents,

The Patents Office,

At …………………………………….

 

Note: - For Fee: See the First Schedule