FORM 11
THE PATENTS ACT, 1970
(39 of 1970)
&
The Patent Rules, 2003
APPLICATION FOR DIRECTION OF THE CONTROLLER
[See section 51(1) and 51(2); rules 76 and 77]
- State the name in full, address and nationality.
- A complete address including postal index number/code and state along with Telephone and fax number(s).
- To be signed by the applicant(s) or his authorized registered patent agent.
- Name of the natural person who has signed.
I/We, ......……….…………………………. ……………………………………………………………………………………………… hereby apply for the following direction in respect of Patent No. …………………….dated………………. grant to ……………..
The reasons for making this application are as follows;………………………………………………………………………………………………
My/Our address for service in India is: ………………………………………………………………………………………………
Dated this ………. day of ………… 20….
Signature3
(……………………….)
To
The Controller of Patents,
The Patent Office at ………………………………………….
Note: - For Fee: See the First Schedule
