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FORM 4 THE PATENTS ACT, 1970 (39 of 1970) & THE PATENTS RULES, 2003 REQUEST FOR EXTENSION OF TIME [See Sections 53(2), and 142 (4); rules 13(6), 24B(6), 24C(11) and 80(1A), 130] |
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1. Name of the applicant |
I/We……………………………………………………………………………......………………………………….. hereby request for extension of time for………………….. months(s) under section/rule …….. in connection with my /our/application/Patent No………… The reasons for making the request are as follows: - …………………………………………………………… Dated this…….. day of …..……. 20 …. |
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2. To be signed by the applicant or his authorized registered patent agent |
Signature (……………………….) |
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3. Name of the natural person who has signed |
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To The Controller of Patents, The Patent Office, at………………………………… |
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