IN THE COURT OF CIVIL JUDGE …………..

SUIT NO. ………………

…………………

Address of Plaintiff ……………………………………………………………....  Plaintiff

Vs.

………………..

Address of Respondent ……………………………………………..………... Defendant

Affidavit in support of the notice under order XII rule 8 of CPC

I, ……………, do hereby solemnly affirms and declare as under: -

1. That the accompanying notice under Order XII Rule 8 of CPC has been drafted at my instance and under my instructions.
2. That the contents are true and correct to the best of my knowledge.
3. That the plaintiff [or defendant] gave free consent to agree on the admission of the facts.
4. That I further solemnly affirm and declare that this affidavit of mine is correct and true, no part of it is false and nothing material has been concealed therein.

Affirmed here at (place)……………… on (date)………………….

Deponent