SUMMONS FOR JUDGMENT IN A SUMMARY SUIT

(Order 37, Rule 3)

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Versus

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In the Court of _______ at _______, _____ No._____of ______

Upon reading the affidavit of the plaintiff the Court makes the following order, namely.

Let all parties concerned attend the Court or Judge, as the case may be, on the day _______ of _____ 20___, at _____ o'clock in the _______ (Morning) on the hearing of the application of the plaintiff that he be at liberty to obtain judgment in this suit against the defendant (or if against one or some or several, insert names) for Rs. ______ and for interest and costs.

Given under may hand and the seal of the Court, this _________.

Senior Sub Judge/Sub Judge                                                               

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 Dated ____ day of _____