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  • Petitions & Pleadings / DEFENCE-IN-ALL-SUITS-FOR-WRONGS

Petitions & Pleadings

DEFENSE IN ALL SUITS FOR WRONG

In the Civil Court, (city) of _________________

 Suit No._/2018

______ (add description and residence)                         Plaintiff

                                      VERSUS

_____ (add description and residence)                          Defendant

Respectfully

  1. Denial of the several acts [or matters] complained of.
  2. A suit shall not be tried in this court as defendant does not reside within the jurisdiction of this court.

 Dated:

                                                                                                                                                                                            Defendant

                                                                                                                                                                                            Through, Advocate

 Verification:

           I, ______, do hereby verify that the contents from paras 1 to ______ are correct and true to the best of my knowledge and personal belief and no part of it is false and nothing material has been concealed therein.

           Affirmed at (Name of Place) this ______.

                                                                                                                                                                                               Defendant

AFFIDAVIT

In the Court of _______________________________

 

Petitioner:____________________________ 

                                   Versus

Respondent:____________________________ 

That I am the  defendant in the present case and I am well conversant with the facts and circumstances of the case, hence competent to file this affidavit.

That, I am filing an application before this Hon’ble Court. The contents of the application have been read over, translated and explained to me in Hindi and in English also. The content of the application related to the facts are true from my personal knowledge and that related to law are true to the information received by me from my advocate, which I believe to be true and this affidavit is sworn in support thereof. Nothing contained therein is false and nothing has been concealed.

 

Place:                                                                                 (Signature)

__________________                                                                          

Date:                                                                                   Deponent

__/__/____                                                                                        


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