| S.NO |
State |
Year |
Act Description |
| 1 |
13 |
2002 |
JAMMU & KASHMIR BABA GHULAM SHAH BADSHAH UNIVERSITY ACT, 2002
|
| 2 |
13 |
1878 |
INDIAN TREASURE TROVE ACT, 1878
|
| 3 |
13 |
1891 |
BANKERS' BOOKS EVIDENCE ACT, 1891
|
| 4 |
13 |
1956 |
JAMMU & KASHMIR CHOWKIDARI ACT, 1956
|
| 5 |
13 |
1956 |
JAMMU & KASHMIR CIVIL SERVANTS (REMOVAL OF DOUBTS & DECLARATION OF RIGHTS) ACT, 1956
|
| 6 |
13 |
1959 |
JAMMU & KASHMIR ANATOMY ACT, 1959
|
| 7 |
13 |
1959 |
JAMMU & KASHMIR AYURVEDIC & UNANI PRACTITIONERS ACT, 1959
|
| 8 |
13 |
1960 |
JAMMU & KASHMIR BHUDAN YAGNA ACT, 1960
|
| 9 |
13 |
1963 |
JAMMU AND KASHMIR PASSENGERS TAXATION ACT, 1963
|
| 10 |
13 |
1972 |
GOVERNMENT OF JAMMU AND KASHMIR, CIVIL SECRETARIAT-LAW DEPARTMENT
|
| 11 |
13 |
1977 |
JAMMU AND KASHMIR COURT FEES ACT, 1977
|
| 12 |
13 |
1977 |
SIKKIM INTERPRETATION AND GENERAL CLAUSES ACT, 1977
|
| 13 |
13 |
1977 (1920 A.D.) |
THE GUARDIANS & WARDS ACT, 1977 (1920 A.D.)
|
| 14 |
13 |
1977 (1920 A.D.) |
CIVIL COURTS ACT, SVT. 1977 (1920 A.D.)
|
| 15 |
13 |
1977 (1920 A.D.) |
JAMMU & KASHMIR ANCIENT MONUMENTS PRESERVATION ACT, SVT. 1977 (1920 A.D.)
|
| 16 |
13 |
1977 (1920 A.D.) |
STAMP ACT, 1977 (1920 A.D.)
|
| 17 |
13 |
1977(1920 A.D) |
THE CATTLE TRESPASS ACT, 1977 (1920 A. D.)
|
| 18 |
13 |
1978 |
JAMMU AND KASHMIR PUBLIC SAFETY ACT, 1978
|
| 19 |
13 |
1987 |
THE JAMMU & KASHMIR (PREVENTION OF UNFAIR MEANS) EXAMINATION ACT 1987
|
| 20 |
13 |
1989 |
JAMMU & KASHMIR CHARITABLE ENDOWMENTS ACT, 1989
|
| 21 |
13 |
1989 |
JAMMU AND KASHMIR CO-OPERATIVE SOCIETIES ACT, 1989
|
| 22 |
13 |
1990 |
ARMED FORCES (JAMMU AND KASHMIR) SPECIAL POWERS ACT, 1990
|
| 23 |
13 |
1990 |
THE ARMED FORCES (JAMMU & KASHMIR) SPECIAL POWERS ACT, 1990
|
| 24 |
13 |
1990 |
JAMMU & KASHMIR BRICK KILNS (REGULATION) ACT, 1990
|
| 25 |
13 |
1990 |
PREVENTION OF CRUELTY TO ANIMALS ACT, 1990
|
| 26 |
13 |
1991 (1934 A.D.) |
JAMMU & KASHMIR BOILERS ACT, SVT. 1991 (1934 A.D.)
|
| 27 |
13 |
1992 |
JAMMU AND KASHMIR DISTURBED AREAS ACT, 1992
|
| 28 |
13 |
1997 |
JAMMU AND KASHMIR CONCILIATION & ARBITRATION ACT, 1997
|
| 29 |
13 |
1997 |
JAMMU AND KASHMIR PROTECTION OF HUMAN RIGHTS ACT, 1997
|
| 30 |
13 |
1997 |
LADAKH AUTONOMOUS HILL DEVELOPMENT COUNCIL ACT, 1997
|
| 31 |
13 |
1998 (1941 A.D.) |
BUDHIST'S POLYANDROUS MARRIAGES PROHIBITION ACT, SVT. 1998 (1941 A.D.)
|
| 32 |
13 |
1999 |
STATE COMMISSION FOR WOMEN ACT, 1999
|
| 33 |
13 |
1999 |
JAMMU & KASHMIR ARYA SAMAJIST MARRIAGES VALIDATION ACT, SVT. 1999
|
| 34 |
13 |
1999 |
JAMMU & KASHMIR SELF RELIANT COOPERATIVES ACT, 1999
|
| 35 |
13 |
2000 |
JAMMU MUNICIPAL CORPORATION ACT, 2000
|
| 36 |
13 |
2001 |
JAMMU AND KASHMIR STATE LANDS (VESTING OF OWNERSHIP TO THE OCCUPANTS) ACT, 2001
|
| 37 |
13 |
2002 |
THE CONTROL OF NATIONAL HIGHWAYS (LAND & TRAFFIC) ACT, 2002
|
| 38 |
13 |
2002 |
JAMMU AND KASHMIR PRIVATE COLLEGES (REGULATION AND CONTROL) ACT, 2002
|
| 39 |
13 |
2004 |
THE CODE OF CRIMINAL PROCEDURE (AMENDMENT) ACT, 2004
|
| 40 |
13 |
2004 |
JAMMU AND KASHMIR RIGHT TO INFORMATION ACT, 2004
|
| 41 |
13 |
2004 (1947 A.D.) |
CAMPING & MOORING SITES ACT, SVT. 2004 (1947 A.D.)
|
| 42 |
13 |
2006 |
THE CODE OF CIVIL PROCEDURE (AMENDMENT) ACT, 2006
|
| 43 |
13 |
2006 |
THE CODE OF CRIMINAL PROCEDURE (AMENDMENT) ACT, 2006
|
| 44 |
13 |
2006 (1949 AD) |
ARRESTS & DETENTIONS (VALIDATING) ACT, SVT. 2006 (1949 AD)
|
| 45 |
13 |
2007 |
THE CRIMINAL LAWS (AMENDMENT) ACT, 2007
|
| 46 |
13 |
2007 (1950 A.D.) |
JAMMU & KASHMIR BIG LANDED ESTATES ABOLITION ACT, SVT. 2007 (1950 A.D.)
|
| 47 |
13 |
2009 |
THE CODE OF CRIMINAL PROCEDURE (AMENDMENT) ACT, 2009
|
| 48 |
13 |
2010 |
JAMMU AND KASHMIR BRICK KILNS (REGULATION) ACT, 2010
|
| 49 |
13 |
2010 |
JAMMU AND KASHMIR CIVIL SERVICES DECENTRALIZATION AND RECRUITMENT ACT, 2010
|
| 50 |
13 |
2010 |
JAMMU AND KASHMIR WATER RESOURCES (REGULATION AND MANAGEMENT) ACT, 2010
|
| 51 |
13 |
2011 |
JAMMU AND KASHMIR KAHCHARAI ACT, 2011 ACT XVIII OF 2011
|
| 52 |
13 |
2011 |
JAMMU AND KASHMIR PROHIBITION OF RAGGING ACT, 2011
|
| 53 |
13 |
2011 |
JAMMU AND KASHMIR PUBLIC SERVICES GUARANTEE ACT, 2011
|
| 54 |
13 |
2011 |
STAMP (AMENDMENT) ACT, 2011
|
| 55 |
13 |
2011 (1954 A.D) |
JAMMU & KASHMIR ANAND MARRIAGE ACT, SVT.2011 (1954 A.D)
|
| 56 |
13 |
2012 |
JAMMU & KASHMIR STATE FOREST CORPORATION BENEVOLENT FUND REGULATIONS, 2012
|
| 57 |
13 |
2014 |
JAMMU AND KASHMIR CIVIC LAWS (SPECIAL PROVISIONS) ACT, 2014
|
| 58 |
13 |
2016 |
JAMMU AND KASHMIR DELEGATION OF POWERS ACT, 2016
|
