| S.NO |
State |
Year |
Act Description |
| 1 |
22 |
1939 |
THE ASSAM AMUSEMENTS AND BETTING TAX ACT, 1939
|
| 2 |
22 |
1956 |
THE MIZO DISTRICT (LAND AND REVENUE) ACT, 1956
|
| 3 |
22 |
2001 |
THE MIZORAM (PREVENTION OF GOVERNMENT LAND ENCROACHMENT) ACT, 2001
|
| 4 |
22 |
2005 |
THE AIZAWL DEVELOPMENT AUTHORITY ACT, 2005
|
| 5 |
22 |
2005 |
THE MIZORAM (PENSION FOR MEMBERS OF THE DEFUNCT MIZO DISTRICT COUNCIL AND THE DEFUNCT PAWI-LAKHER REGIONAL COUNCIL) (THIRD AMENDMENT) ACT, 2005.
|
| 6 |
22 |
2006 |
THE INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA UNIVERSITY (MIZORAM) ACT, 2006
|
| 7 |
22 |
2006 |
THE LUSHAI HILLS DISTRICT (VILLAGE COUNCILS) (AMENDMENT) ACT, 2006
|
| 8 |
22 |
2006 |
THE M1ZORAM LOCAL FUNDS (ACCOUNTS & AUDIT) ACT, 2006
|
| 9 |
22 |
2007 |
LAI AUTONOMOUS DISTRICT (VILLAGE COUNCILS) ACT, 2007
|
| 10 |
22 |
2007 |
THE COURT FEES (MIZORAM AMENDMENT) (AMENDMENT) ACT 2007
|
| 11 |
22 |
2007 |
THE INDIAN STAMP (MIZORAM AMENDMENT) AMENDING ACT, 2007
|
| 12 |
22 |
2008 |
THE AIZAWL DEVELOPMENT AUTHORITY (AMENDMENT) ACT, 2008
|
