Contact Details
Law Firm Name : Suma N
Country : India
City : Bangalore
Area : Koramangala
Practicing Since : 2016
Qualification : LL.B
About
Enrolment No | Enrolment State | Enrolment BAR |
---|---|---|
Kar/326/2016 | Karnataka | Bangalore |
Civil
Consumer,Product&Service Liability
Contract & Drafting
Family & Divorce
Motor Vehicles
Languages
Subject : Child visitation rights
Question : My child lives with his mother in a different city. His mother is not letting me meet him for many months....ever since i had a healrh issue early last year. Please advise about my rights in such a situation
Answer by Suma N : If your wife is not allowing to see your child you can file child custody case and seek for visitation rights