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Suma N (8 Years Exp)
Medical Negligence (Show More)
View Answers by this Lawyer (1)
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Contact Details
Law Firm Name : Suma N
Country : India
City : Bangalore
Area : Koramangala
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Practicing Since : 2016
Qualification : LL.B
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| Kar/326/2016 | Karnataka | Bangalore |
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Subject : Child visitation rights
Question : My child lives with his mother in a different city. His mother is not letting me meet him for many months....ever since i had a healrh issue early last year. Please advise about my rights in such a situation
Answer by Suma N : If your wife is not allowing to see your child you can file child custody case and seek for visitation rights
