Contact Details

Law Firm Name : Subhankar Sanyal

Country : India

City : Kolkata

Area : Alipore


Practicing Since :  2014

Qualification : Bsc LLB

About


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
F/1684/2014 WEST BENGAL WEST Bengal

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 IP, Trademark & Copyright

 Tribunals

 Miscellaneous

 RERA

 Insolvency and Bankruptcy

 Real Estate & Construction


Subject :  Draft of legal notice to the builder for damage of flat
Question :  A flat was purchased from a builder Whe n handed over leakage prioblem. And now the buider is not able to rectify the problem and is not givig the possession of the flat

Answer by Subhankar Sanyal :  First send a legal notice to the builder then you can file a consumer case against the builder .