Subhankar Sanyal (10 Years Exp)

  Appellate Tribunal for Electricity (Show More)   

 Alipore , Kolkata

   View Answers by this Lawyer (1)

 Profile Views : 13344

 News : 0  Articles : 0

Contact Details

Law Firm Name : Subhankar Sanyal

Country : India

City : Kolkata

Area : Alipore


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Practicing Since :  2014

Qualification : Bsc LLB

About

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
F/1684/2014 WEST BENGAL WEST Bengal

 Consumer,Product&Service Liability

  District Consumer Matters
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 Contract & Drafting

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 Criminal Law

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 Family & Divorce

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 High Courts (India)

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 Tribunals

  Appellate Tribunal for Electricity
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  Central Electricity Regulatory Commission
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Reviews

Subject :  Draft of legal notice to the builder for damage of flat

Question :  A flat was purchased from a builder Whe n handed over leakage prioblem. And now the buider is not able to rectify the problem and is not givig the possession of the flat

Answer by Subhankar Sanyal :  First send a legal notice to the builder then you can file a consumer case against the builder .