Contact Details

Law Firm Name : Sameer Sharma

Country : India

City : West Delhi

Area : Ramesh Nagar


Practicing Since :  2017

Qualification : B.COM + L.L.B FROM DELHI UNIVERSITY

About


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
6145 Delhi Delhi

 Civil

 Arbitration & ADR

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 IP, Trademark & Copyright

 Employment, Labor & Service

 Motor Vehicles

 Startup & Registrations

 Miscellaneous

Languages

Subject :  Court fees cost in N. I case
Question :  What is the structure of court fee to be filed with cheque bounce case

Answer by Sameer Sharma :  2 rupees court fees on complaint