Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Sameer Sharma (7 Years Exp)
IP Protection & Portfolio Management (Show More)
View Answers by this Lawyer (1)
Profile Views : 14614
News : 0 Articles : 0
Contact Details
Law Firm Name : Sameer Sharma
Country : India
City : West Delhi
Area : Ramesh Nagar
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2017
Qualification : B.COM + L.L.B FROM DELHI UNIVERSITY
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 6145 | Delhi | Delhi |
Civil
Arbitration & ADR
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Startup & Registrations
Miscellaneous
Languages
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Sameer Sharma : 2 rupees court fees on complaint
