Contact Details

Law Firm Name : VR Legal

Country : India

City : East Delhi

Area : Anand Vihar


Practicing Since :  2014

Qualification : B.A.LL.B

About

I m practicing in cheque bouncing, civil and criminal matters in all courts across Delhi.


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
D/1066/2014 Delhi Bar Council of Delhi

Languages

Subject :  Civil
Question :  Property sold to me by cheating and fraud?

Answer by VR Legal :  U can file a civil suit under Order 37 for recovery. U can also file criminal case against the seller and property dealer.

Subject :  Civil
Question :  Property sold to me by cheating and fraud?

Answer by VR Legal :  U can file a civil suit under Order 37 for recovery. U can also file criminal case against the seller and property dealer.