Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
VR Legal (10 Years Exp)
Joint Venture agreement (Show More)
View Answers by this Lawyer (2)
Profile Views : 12536
News : 0 Articles : 0
Contact Details
Law Firm Name : VR Legal
Country : India
City : East Delhi
Area : Anand Vihar
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2014
Qualification : B.A.LL.B
About
I m practicing in cheque bouncing, civil and criminal matters in all courts across Delhi.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| D/1066/2014 | Delhi | Bar Council of Delhi |
Civil
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
Languages
Subject : Civil
Question : Property sold to me by cheating and fraud?
Answer by VR Legal : U can file a civil suit under Order 37 for recovery.
U can also file criminal case against the seller and property dealer.
Subject : Civil
Question : Property sold to me by cheating and fraud?
Answer by VR Legal : U can file a civil suit under Order 37 for recovery.
U can also file criminal case against the seller and property dealer.
