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Arbitration - Domestic (Show More)
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Law Firm Name : Nitranjan Singh Advocate
Country : India
City : Jaipur
Area : Jaipur City
I practice in civil matters pertaining to writs - under Art.236&227, Civil appeals, Civil Misc. matters
Enrolment No | Enrolment State | Enrolment BAR |
---|---|---|
R-131-2016 | Rajasthan | Jodhpur |
86540
103860
630
114
59824