Contact Details
Law Firm Name : Adv Vaishali Badgujar
Country : India
City : Pune
Area : Bhosarigoan
Practicing Since : 2006
Qualification : B. A. L. L. B
About
We have more than 12 years’ experience in legal field. We maintain trustworthiness in our practice which makes us most reliable firm in legal sector. We meet a high service standard for our esteemed clients. We have assisted clients in all types of work in various areas of practice. Some client briefs have been more challenging than others, but they have all been interesting and our clients seem pleased with the results. It enhanced our self-perform capabilities
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| MAH/505/2006 | Maharastra | Maharastra And Goa |
Civil
Contract & Drafting
Family & Divorce
Startup & Registrations
Miscellaneous
RERA
Banking & Finance
Estate Planning
Real Estate & Construction
Languages
Subject : I have a ganapathy idol in my home front compound wall. this is used by passer by and people worship with pooja on specific days of the week. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Question : I have a ganapathy idol in my home front compound wall. this is used by passer by and I worship with pooja on specific days of the week where general public join. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Answer by Adv Vaishali Badgujar : Mr. Balaji for this you have a proof about the ownership of subject land, only afterword you can approach the concern office where you have following process of Registration. After registration if anybody challenge the said property then you can resolve this issue by Legal Notice sending through Advocate.
