Contact Details
Law Firm Name : Kul Bhan Punia
Country : India
City : Jhujhunu
Area : Pilani
Practicing Since : 2002
Qualification : B. A, LL.B
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| R/491/2001 | Rajasthan | R/491/2001 |
Civil
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
Motor Vehicles
Child Laws
Languages
Subject : Want to know the meaning of section 226 and 227
Question : What is the section 226 and 227 .
Answer by Kul Bhan Punia : Please make it clear 226,227 section of which Act.
Subject : Name change
Question : I want to change my name from Ashok Kumar tanti to Ashok Tayal. I have passport also and working person. PL let me know the formalities.I am general category and do not want any govt. Benefits.
Answer by Kul Bhan Punia : You have to publish it in two newspaper and then in the gazzete notification of India or State gazzete notification for name change. It may take 2 to 3 months.
Subject : Name change
Question : I want to change my name from Ashok Kumar tanti to Ashok Tayal. I have passport also and working person. PL let me know the formalities.I am general category and do not want any govt. Benefits.
Answer by Kul Bhan Punia : You have to publish it in two newspaper and then in the gazzete notification of India or State gazzete notification for name change. It may take 2 to 3 months.
Subject : Name change
Question : I want to change my name from Ashok Kumar tanti to Ashok Tayal. I have passport also and working person. PL let me know the formalities.I am general category and do not want any govt. Benefits.
Answer by Kul Bhan Punia : You have to publish it in two newspaper and then in the gazzete notification of India or State gazzete notification for name change. It may take 2 to 3 months.
