Contact Details
Law Firm Name : Gunturi Chandra Mouli
Country : India
City : West Godavari
Area : Eluru
Practicing Since : 1999
Qualification : M.A., B.L
About
90% sucess
Enrolment No | Enrolment State | Enrolment BAR |
---|---|---|
1999 | andhrapradesh | eluru |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
Employment, Labor & Service
Motor Vehicles
Startup & Registrations
Supreme Court (India)
Taxation
Tribunals
Miscellaneous
Pre Negotiated Services
Languages
Subject : Civil
Question : Property sold to me by cheating and fraud?
Answer by Gunturi Chandra Mouli : you can file cheating case and civil case
Subject : What is arbitration
Question : What is arbitration and action under arbitration
Answer by Gunturi Chandra Mouli : strictly is a person to settle the matter amicably. But now a day the arbitrator passing awards to their appointee
Subject : A
Question : All types of civil matters attended. Like specific performance, banking matters, motor accident cases, family matters, cargo damage cases etc.
Answer by Gunturi Chandra Mouli : what do you want to do
Subject : divorce after getting decree of judicial separation
Question : divorce after getting decree of judicial separation
Answer by Gunturi Chandra Mouli : you can get divorce
Subject : Arbitration
Question : I have a claim involving an auto and a home/building, do I file it in Auto or Property?
Answer by Gunturi Chandra Mouli : ask question with clarity
Subject : Car rental company not returning security deposit
Question : Car rental company not returning security deposit
Answer by Gunturi Chandra Mouli : issue legal notice & than take action