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Gunturi Chandra Mouli (25 Years Exp)
HC - Contempt petition (Show More)
View Answers by this Lawyer (6)
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Contact Details
Law Firm Name : Gunturi Chandra Mouli
Country : India
City : West Godavari
Area : Eluru
News
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Practicing Since : 1999
Qualification : M.A., B.L
About
90% sucess
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 1999 | andhrapradesh | eluru |
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Subject : Civil
Question : Property sold to me by cheating and fraud?
Answer by Gunturi Chandra Mouli : you can file cheating case and civil case
Subject : What is arbitration
Question : What is arbitration and action under arbitration
Answer by Gunturi Chandra Mouli : strictly is a person to settle the matter amicably. But now a day the arbitrator passing awards to their appointee
Subject : A
Question : All types of civil matters attended. Like specific performance, banking matters, motor accident cases, family matters, cargo damage cases etc.
Answer by Gunturi Chandra Mouli : what do you want to do
Subject : divorce after getting decree of judicial separation
Question : divorce after getting decree of judicial separation
Answer by Gunturi Chandra Mouli : you can get divorce
Subject : Arbitration
Question : I have a claim involving an auto and a home/building, do I file it in Auto or Property?
Answer by Gunturi Chandra Mouli : ask question with clarity
Subject : Car rental company not returning security deposit
Question : Car rental company not returning security deposit
Answer by Gunturi Chandra Mouli : issue legal notice & than take action
