Contact Details

Law Firm Name : Adv.Sandesh G.Haste

Country : India

City : Chandrapur

Area : Ballarpur


Practicing Since :  2006

Qualification : B.com, LLb

About

i am practicing from the year 2006 in the criminal and civil mattter


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
mah/5508/2006 Maharashtra Bar Association

Languages

Subject :  Problem in getting refund of land purchase
Question :  In my case the land developer has exceeded the originally proposed schedule and also he has changed the originally proposed location. I have chosen not to proceed with the purchase and have sought refund of the amount paid however the seller is making excuses and is not willing to release funds.

Answer by Adv.Sandesh G.Haste :  you can file a complaint before the consumer forum for the unfair trade practice