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Adv.Sandesh G.Haste (18 Years Exp)
Juvenile delinquency (Show More)
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Contact Details
Law Firm Name : Adv.Sandesh G.Haste
Country : India
City : Chandrapur
Area : Ballarpur
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Practicing Since : 2006
Qualification : B.com, LLb
About
i am practicing from the year 2006 in the criminal and civil mattter
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| mah/5508/2006 | Maharashtra | Bar Association |
Civil
Consumer,Product&Service Liability
Criminal Law
Family & Divorce
Motor Vehicles
Languages
Subject : Problem in getting refund of land purchase
Question : In my case the land developer has exceeded the originally proposed schedule and also he has changed the originally proposed location. I have chosen not to proceed with the purchase and have sought refund of the amount paid however the seller is making excuses and is not willing to release funds.
Answer by Adv.Sandesh G.Haste : you can file a complaint before the consumer forum for the unfair trade practice
