GUARANTEE-AND-INDEMNITY

General

• 1.AGREEMENT FOR HIRE PURCHASE OF A VEHICLE WITH A FINANCIER AND A GUARANTOR

• 2.INDEMNITY BOND BY BUILDING CONTRACTOR

• 3. INDEMNITY IN THE FORM OF LETTER

• 4.GENERAL IMDEMITY BOND

• 5.JOINT AND SEVERAL GUARANTEE IN FAVOUR OF A BNK SECURING THE ADVANCES TO BE MADE TO CUSTOMERS

• 6.COUNTER INDEMNITY IN FORM OF LETTER

• 7.INDEMNITY TO DRAWER TO LOST CHEQUE

• 8.GUARANTEE TO PAY PRICE OF GOODS

• 9.PERFORMANCE GUARANTEE BOND

• 10.GENERAL AND INDEMNITY

• 11.CONTINUING GUARANTEE TO BANK

• 12.REVOCATION OF CONTINUING GUARANTEE

• 13.INDEMNIFICATION AGREEMENT