INTERNET-AND-SOFTWARE

General

• 1.Agreement for Building and Maintenance of a Website Agreement for Building and Maintenance of a Website

• 2.CONFIDENTIALITY AND NON-DISCLOSURE AGREEMENT

• 3.COPYRIGHT LICENSE AGREEMENT

• 4.Internet Access Service Agreement

• 5.Internet Gateway Service Agreement

• 6.Internet Privacy Policy by Service Provider

• 7.Master Services Agreement

• 8.NON-EXCLUSIVE SOFTWARE LICENSE AGREEMENT

• 9.Terms and Conditions for Registration of Domain Names

• 10.Website Promotion Agreement

• 11.Website Terms and Conditions