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Deeds & Drafts / NEGOTIABLE-INSTRUMENTS
NEGOTIABLE-INSTRUMENTS
Bill of Exchange
1.Bill of Exchange payable after date
2.
3.Non-transferable Bill of Exchange
Promissory Note
1.Demand Promissory Note
2.Joint and Several promissory note
3.Promissory Note
4.Promissory Note with collateral security and power of sale
5.Promissory note with collateral security and power of sales
6.Promissory Note
General
1.Discharge of Pronote
Dishonor
1.Notice of Dishonor
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