POWER-OF-ATTORNEY

General

• 1.POWER OF ATTORNEY (PERSON GOING ABROAD)

• 2.POWER OF ATTORNEY FOR COURT CASE BY PROPRIETORSHIP FIRM

• 3.POWER-OF-ATTORNEY FOR TAKING DELIVERY OF A VEHICLE

• 4.GENERAL POWER OF ATTORNEY

• 5.GENERAL POWER OF ATTORNEY BY A COMPANY

• 6.POWER OF ATTORNEY TO EXECUTE A DOCUMENT

• 7.POWER OF ATTORNEY (PERSON GOING ABROAD)

• 8.POWER OF ATTORNEY FOR COLLECTION OF RENT

• 9.POWER OF ATTORNEY FOR INCORPORATION OF A COMPANY

• 10.REVOCATION OF A POWER-OF-ATTORNEY

• 11.SUBSTITUTED POWER OF ATTORNEY