WAQF

General

• 1.Declaration of Wakf by vesting all movable and immovable properties for the benefit of the Wakif and his family and for religious, pious and/or charitable purposes as recognized by the Mahomedan Law

• 2.Deed of WAKF for public, religious and charitable purposes

• 3.Agreement to Lease WAKF property for maintenance of WAKF estate

• 4.Declaration of Wakf by vesting all movable and immovable properties for the benefit of the Wakif

• 5.Deed of wakf for public religious and charitable purposes

• 6.Agreement to Lease Wakf property for maintenance of wakf estate

• 7.Declaration of transfer of fund for the foundation of a wakf for public religious and charitable purposes

• 8.APPOINTMENT OF MUTAWALLI

• 9.DEED OF LEASE OF WAKF PROPERTY