MOTOR-VEHICLE

General

• 1.MOTOR VEHICLE REJOINDER (Petition Under Section 166 of the Motor Vehicles Act, 1988)

• 2.MOTOR VEHICLE ACCIDENT CLAIM (Petition Under Section 166 of the Motor Vehicles Act, 1988)

• 3.MOTOR VEHICLE AMOUNT REALESE CPC 151

• 4.MOTOR VEHICAL COMPENSATION CLAIM (PETITION UNDER SECTION 166 OF THE MOTOR VEHICLES ACT, 1988)

• 5.APPEARANCE MEMO

• 6.MOTOR VEHICLE RESTORATION (Application under Order 9 Rule 4 & 9 read with Section 151 of CPC for restoration of Petition dismissed in default)