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Ankit Tuli (18 Years Exp)
Trademark Objection (Show More)
Rohini Courts , North West Delhi
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Contact Details
Law Firm Name : Ankit Tuli
Country : India
City : North West Delhi
Area : Rohini Courts
News
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| No News |
Practicing Since : 2006
Qualification : LLB[H]
About
I specialize in IPR Litigation both civil and criminal. Other than IPR cases I also deal in Matrimonial, Cheque Bounce, Motor Accidents claims, Civil Recovery and property matters.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| D/710/2006 | Delhi | RCBA / DBA |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
IP, Trademark & Copyright
Miscellaneous
Languages
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