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Sarvesh Roy (7 Years Exp)
IP Protection & Portfolio Management (Show More)
View Answers by this Lawyer (2)
Profile Views : 21782
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Contact Details
Law Firm Name : Sarvesh Roy
Country : India
City : New Delhi
Area : New Delhi G.P.O.
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Practicing Since : 2017
Qualification : B.A. LLb (H)
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| D/3963/2017 | Delhi | Delhi |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
IT, Media & Telecom
IP, Trademark & Copyright
Startup & Registrations
Miscellaneous
Languages
Subject : Things to see while executing leasse agreement
Question : Hi,,, we want to hire an office space for approximate 03 years period time,,, please guide about the documents/things/formalities to keep in mind while executing Lease Agreement
Answer by Sarvesh Roy : Sir, all the paper work would be handled by me for your property and there would not be requiring much of documentation.
Subject : Can a American citizen born in India sell/transfer property to other in india
Question : MRI property in India
Answer by Sarvesh Roy : yes sir for more details please contact me.
