Zaheer Abbas (17 Years Exp)

  Motor Vehicles Insurance Claims (Show More)   

 Bicholim , North Goa

   View Answers by this Lawyer (2)

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Contact Details

Law Firm Name : Zaheer Abbas

Country : India

City : North Goa

Area : Bicholim


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Practicing Since :  2007

Qualification : LLb (hons)

About

Well conversant with civil, family and consumer laws

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
MAH/6327/2007 Maharashtra & Goa Goa
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Subject :  PIO non cooperating

Question :  I had filed RTI But the PIO replied armed with a copy of objection from the third party.Now can I ask for file inspection under the present circumstances.Question is will the PIO refer to my earlier application sighting third party objection or file inspection would be granted?

Answer by Zaheer Abbas :  If your application under RTI is rejected, you may prefer an appeal before the designated appellate authority within 30 days of communication of rejection of your application

Subject :  document registration fee.

Question :  On what basis is registration fee charged in respect to family settlement document?

Answer by Zaheer Abbas :  Family settlement is basically partition of the assets. Registration fees and stamp duty is calculated on the base market value of the assets