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Anil vyas (23 Years Exp)
HC - Arbitration case (Show More)
View Answers by this Lawyer (1)
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Contact Details
Law Firm Name : Anil vyas
Country : India
City : Jodhpur
Area : Jalori Gate
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Practicing Since : 2001
Qualification : BA, LLB
About
We are serving society since last more than 40 years and have generated faith. Our moto is provide best services on low cost.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| R/1061/2001 | Rajasthan | Jodhpur |
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Contract & Drafting
Criminal Law
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High Courts (India)
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Subject : What should
Question : What precaution should take if there is wife threat that she will file fake case of domestic voilance and send you to jail.
Answer by Anil vyas : Registered your complaint at nearest police Station in this regard.
