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Sachin Gupta (19 Years Exp)
Employees Provident Fund Appellate Tribunal (Show More)
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Contact Details
Law Firm Name : Sachin Gupta
Country : India
City : Lucknow
Area : Lucknow Chowk
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Practicing Since : 2005
Qualification : BSc, LL.B, LLM, MBL
About
After completion of my law graduation in the year of 2005 started practice in law and put my all efforts to enrich myself. after spending of long time i have been expertise various laws and enactments like Civil , Criminal , Banking Cases, Constitutional matters and Medical Negligence case further more.......
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 3666/2005 | Uttar Pradesh | Central Bar Association |
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