legal help (11 Years Exp)

  Arbitration - Domestic (Show More)   

 Sealdah , Kolkata

   View Answers by this Lawyer (0)

 Profile Views : 15521

 News : 0  Articles : 0

Contact Details

Law Firm Name : legal help

Country : India

City : Kolkata

Area : Sealdah


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  2013

Qualification : l.l.b

About

solve the property dispute matters, land registration, divorce matters, consumer forum matters, criminal matters

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
f/328/1358/2016 west bengal barasat bar association

 Civil

  Banking Matters
  Business dispute
  Coopertaive society
  Defamation
  House rent control
  Landlord/Tenant
  Notary Service
  Partition
  Property litigation
  Recovery Matter
  Revenue Matter
  RTI
  Specific Performance
  Suit for Declaration
  Suit for Eviction
  Surrogacy
  TDR
  Civil-Other

 Arbitration & ADR

  Arbitration - Domestic
  Arbitration - International
  Arbitration-Other

 Consumer,Product&Service Liability

  District Consumer Matters
  Insurance Claims
  Medical Negligence
  National Consumer Matters
  State Consumer Matters
  Consumer-Other

 Contract & Drafting

  Attestation
  Consultancy agreement
  Document review
  Employment contract
  Franchise agreement
  Freelancer agreement
  Joint Venture agreement
  Master Servant agreement
  Service Level agreement
  Non-Disclosure agreement
  Vendors agreement
  Contract-Others

 Criminal Law

  Anticipatory Bail
  Anti Corruption
  Bail
  Cheque Bounce
  Criminal Contempt
  Cyber Crime
  Criminal-Defamation
  Juvenile delinquency
  PMLA
  Police Harassment
  Sexual Harassment at workplace
  Criminal-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
  Divorce
  Domestic violence
  Dowry harassment
  Family Counselling
  Family Dispute
  Guardians & Wards Act
  Maintenance
  Muslim Law
  Special Marriage Act
  Succession
  Succession Certificate
  Family & Divorce Other

 IP, Trademark & Copyright

  Copyright Registration
  Domain Name Resolution Practice
  IP Advisory & Opinions
  IP Litigation & Enforcement
  IP Protection & Portfolio Management
  Patent matters
  Patent Search
  Trademark Assignment
  Trademark Objection
  Trademark Registration
  Trademark Renewal
  IP,Trademark & Copyright Other

 Taxation

  GST matters
  Income Tax
  Professional Tax matters
  Service Tax
  Taxation Matters
  VAT matters
  Taxation-Other
  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit

Can't read the image? click here to refresh.

Enter the code :

Reviews

No Answers Found