Mohd Faris (8 Years Exp)

  Central Electricity Regulatory Commission (Show More)   

 Delhi High Court , Central Delhi

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Contact Details

Law Firm Name : Mohd Faris

Country : India

City : Central Delhi

Area : Delhi High Court


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Practicing Since :  2016

Qualification : B.A LL..B

About

Has a varied and successful corporate law experience. Excels in matters of intellectual property, competition law, mergers &acquisition, taxation, contracting and vetting. Has been practicing in the High Court of Delhi, Supreme Court of India. Has assisted and argued in many landmark judgments before the Supreme Court of India. Core areas: Competition Law, Intellectual Property, Arbitration, Mergers and acquisitions,Corporate structuring, FDI investments, Contracting &Vetting,Real Estate along with other civil matters.

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
D/2934/2016 Delhi Bar Council of Delhi

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 High Courts (India)

 Human Rights

 IT, Media & Telecom

 IP, Trademark & Copyright

 Startup & Registrations

 Supreme Court (India)

 Taxation

 Tribunals

 Miscellaneous

 RERA

 Non Resident Indian (NRIs)

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